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[Cites 0, Cited by 2] [Section 11] [Entire Act]

State of Uttarakhand - Subsection

Section 11(2) in Doon University Act, 2005

(2)The Committee referred to in sub section (1) shall consist of the following persons; namely:-
(a)One person nominated by the Chancellor.
(b)One person nominated by the University Grants Commission;
(c)The Principal Secretary/Secretary to the State Government in the Higher Education Department, who shall be the Member Convener.