Madras High Court
G.Srinivasan vs The Superintendent Of Police - ... on 31 August, 2015
Author: P.N.Prakash
Bench: P.N.Prakash
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED : 31.08.2015 CORAM THE HON'BLE MR.JUSTICE P.N.PRAKASH Crl.O.P.No.21737 of 2015 G.Srinivasan ... Petitioner Vs. 1.The Superintendent of Police - Tiruvannamalai District, O/o. The Superintendent of Police Tiruvannamalai, Tiruvannamalai District. 2.The Deputy Superintendent of Police, Tiruvannamalai Town, Tiruvannamalai. 3.The Inspector of Police, Tiruvannamalai Town Tiruvannamalai. ... Respondents Prayer: Criminal Original Petition filed under Section 482 of the Cr.P.C., praying to direct the respondents to register the complaint dated 14.03.2015, Complaint Receipt Number:Na.Ka.No.399/SPG/SB/2015, of this petitioner and investigate the same. For Petitioner : Mr.RVG. Hariharabalan For Respondents : Mr.C.Emalias Additional Public Prosecutor O R D E R
This Criminal Original Petition has been filed praying to direct the respondents to register the complaint dated 14.03.2015 in Complaint Receipt Number:Na.Ka.No.399/SPG/SB/2015 and investigate the same.
2. Heard the learned counsel for the petitioner and the learned Additional Public Prosecutor appearing for the respondents.
3. It is represented by the learned Additional Public Prosecutor that, on the complaint dated 14.03.2015 given by the petitioner, petition enquiry is pending in Complaint Receipt No. Na.Ka.No.399/SPG/SB/2015 before the respondent Police.
4. The respondent Police is directed to conduct enquiry on the complaint given by the petitioner and take action in accordance with law laid down by the Hon'ble Supreme Court in Lalita Kumari V. Government of Uttarpradesh and others reported in (2014) 2 SCC1.
5. With the above directions, this Criminal Original Petition is closed.
31.08.2015 ds To:
1.The Superintendent of Police - Tiruvannamalai District, O/o. The Superintendent of Police Tiruvannamalai, Tiruvannamalai District.
2.The Deputy Superintendent of Police, Tiruvannamalai Town, Tiruvannamalai.
3.The Inspector of Police, Tiruvannamalai Town Tiruvannamalai.
4.The Public Prosecutor, High Court, Madras.
P.N.PRAKASH,J.
ds Crl.O.P.No.21737 of 2015 31.08.2015