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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Bihar - Subsection

Section 23(4) in Bihar Cinemas (Regulation) Rules, 1974

(4)All resistances for the cinematograph machines shall be placed inside the projection room. They shall be mounted on incombustible bases and shall be so projected and placed at such a distance from any combustible material that no part of the resistance, if broken can fall on such material, or vice versa.