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[Cites 0, Cited by 0] [Section 24A(1)] [Section 24A] [Entire Act]

State of Rajasthan - Subsection

Section 24A(1)(a) in The Rajasthan Shops and Commercial Establishment Rules, 1959

(a)Willful in subordination or disobedience, whether alone or in combination with others, of any lawful and reasonable order of a Superior;