Chattisgarh High Court
Sailendra Sharma vs Niharika Barik Singh 36 Wpc/3152/2017 ... on 21 January, 2019
Bench: Ajay Kumar Tripathi, Parth Prateem Sahu
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
CONT No. 1231 of 2018
1. Sailendra Sharma S/o Shiwji Sharma, Aged About 30 Years R/o Village
Sahosarai, P.O. Saidsarai, Garkha, District Chhapra, Bihar,
2. Moumita Khatua D/o Nityanarj Khatua, Aged About 25 Years R/o Plot No. 8,
Kallol Co-Operative Housing Society, Brajnathchak, Post Office Haldia Port,
District Purba Mesinipur, West Bengal
---- Petitioners
Versus
1. Niharika Barik Singh Secretary, Health And Family Welfare And Medical
Education, Mantralaya, Mahanadi Bhawan, Naya Raipur Chhattisgarh
2. Dr. A.K. Chandrakar, Director, Directorate Of Medical Education, Old Nurses
Hostal, D.K.S. Bhawan, Raipur Chhattisgarh
---- Respondents
_____________________________________________________________________ For Petitioners : Shri Yogendra Pandey, Advocate For Respondents : Shri Prafull N. Bharat, Advocate _____________________________________________________________________ Hon'ble Shri Ajay Kumar Tripathi, Chief Justice Hon'ble Shri Parth Prateem Sahu, Judge Order on Board Per, Ajay Kumar Tripathi, Chief Justice 21.01.2019
1. Counsel the Petitioners accepts the position that the order and direction issued by the Division Bench has now been complied with.
2. In view of the same, contempt application stands dismissed as having became infructuous.
Sd/- Sd/-
(Ajay Kumar Tripathi) (Parth Prateem Sahu)
Chief Justice Judge
Chandra