Telecom Regulatory Authority Of India - Subsection
Section 2(k) in Telecommunication Tariff Order, 1999
(k)"Non-discrimination" means that service providers shall not, in the matter of application of tariffs, discriminate between subscribers of the same class and such classification of subscribers shall not be arbitrary;(ka)[ "non-predation" means not indulging in predatory pricing by a service provider having significant market power; [Inserted by Act No. 1 of 2018, dated 16.2.2018.](kb)"predatory pricing" means the provision of a Distinct Telecommunication Service in the relevant market at a price which is below the average variable cost, with a view to reduce competition or eliminate the competitors in the relevant market, as determined by the Authority;]
