Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Odisha - Subsection

Section 47(1)(a) in The Orissa Municipal Employees' Pension Rules, 1989

(a)Where there are more than one widow the family pension is payable to all those widows in equal shares.