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[Cites 0, Cited by 0] [Section 2(18)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(18)(ii) in Gujarat Surviving Alienations Abolition Act, 1963

(ii)in the Saurashtra area of the State of Gujarat, the Land Acquisition Act, 1894 (I of 1894) as adapted and applied to that area;