Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 22] [Entire Act] State of West Bengal - Subsection Section 22(6) in The Bengal Agricultural Debtors Act, 1936 (6)An order passed by a Board under sub-section (1) shall be embodied in an award to be made by the Board.
