Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Andhra Pradesh - Section Section 58 in Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 58. Occupancy right is heritable and transferable. - An occupancy right to land shall be deemed to be heritable and transferable.
