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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(1)(xxiii) in Abhilashi University (Establishment And Regulation) Act, 2014

(xxiii)to do all such other things as may be necessary, incidental or conducive to the attainment of all or any of the objects of the University;