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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(l) in The Petroleum and Natural Gas Regulatory Board (Authorizing Entities to Lay, Build, Operate or Expand Petroleum and Petroleum Products Pipelines) Regulations, 2010

(l)"intermediate, pump station" means the installation located at any place between starting point and the terminal, point having pumps to enhance the, pressure of the fluid, to achieve desired flow rate;