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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2)(iv) in The Orissa Nurses and Midwives Registration Act, 1938

(iv)Two Nursing Superintendents of recognised training centres for nurses in the State of whom the Nursing Superintendent of the Orissa Medical College Hospital shall be ex-officio, and the other shall be nominated by the State Government;