Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(22) in The Orissa Self-Help Co-operatives Act, 2001 (22)"general body meeting" means a meeting of the general body called and conducted in accordance with the provisions of this Act and the articles of association of the Co-operative;
