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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2) in Tamil Nadu Lifts Rules, 1997

(2)On receipt of an application with the required fees under sub-rule (1), the Inspector shall make an inspection within fifteen days and on getting himself satisfied that the provisions of the Act and rules are complied with, the Inspector shall renew the licence in Form "F" within fifteen days from the date of receipt of compliance report of rectification of defects, if any.