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[Cites 0, Cited by 1] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(2) in West Bengal Trees (Protection and Conservation in Non-Forest Areas) Act, 2006

(2)The competent authority shall, on receipt of an application in respect of any tree, issue an acknowledgement to the applicant, and after making inquiry, shall dispose of the application, within forty-five days of the receipt of such application, either giving permission to fell such tree or rejecting the application giving reasons therefor.