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[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

State of Haryana - Subsection

Section 20(4)(g) in Haryana Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2018

(g)list of persons belonging to the Scheduled Castes or the Scheduled Tribes, divyangs in the affected area;