Supreme Court - Daily Orders
Madhya Kshetra Basmati Growers ... vs The Intellectual Property Appellate ... on 1 September, 2021
Bench: L. Nageswara Rao, B.R. Gavai, B.V. Nagarathna
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ITEM NO.14 Court 5 (Video Conferencing) SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).8461/2020
(Arising out of impugned final judgment and order dated 27-02-2020
in WP No.9564/2016 passed by the High Court Of Judicature At
Madras)
MADHYA KSHETRA BASMATI GROWERS ASSOCIATION SAMITI Petitioner(s)
VERSUS
THE INTELLECTUAL PROPERTY APPELLATE BOARD,
CHENNAI & ORS. Respondent(s)
(IA No. 63020/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 63019/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 64439/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH
SLP(C) No. 8529/2020 (XII)
(IA No. 63843/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 93109/2020 - EXEMPTION FROM FILING O.T.
IA No. 93107/2020 - INTERVENTION APPLICATION
IA No. 65068/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 01-09-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s) Mr. Sai Deepak, Adv.
Mr. Gopal Jha, AOR
Mr. Shreyash Bhardwaj, Adv.
Mr. Avinash Kumar Sharma, Adv.
Mr. Abhishek R. Avdhani, Adv.
Mr. Nishant Verma, Adv.
Signature Not Verified
Dr. Mr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Mohit Goel, Adv
Digitally signed by
Charanjeet kaur
Date: 2021.09.01
16:59:08 IST
Reason: Mr. Sidhant Goel, Adv
Ms. Ruchira Gupta, Adv
Mr. Aditya Goel, Adv
Mr. Karmanya Dev Sharma, Adv
Mr. Anurag Sharma, Adv.
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Ms. Akansha Sisodia, Adv
Mr. Shishir Deshpande, AOR
For Respondent(s) Mr. S. Guru Krishna Kumar, Sr. Adv.
Mr. M. A. Chinnasamy, AOR
Mr. Ashish Kumar Upadhyay, Adv.
Mr. Y. Lokesh, Adv.
Ms. V. Keerthana, Adv.
Ms. C. Rubavathi, Adv.
Mr. M. Veeraragavan, Adv.
Mr. Anubhav Chaturvedi, Adv.
Mr. Pankaj Agarwal, Adv.
Mr. Tushar Mehta, SG
Mr. Sanjay Jain, Sr. Adv.
Mr. Rajendra Kumar, Adv.
Mr. Ashish Kanta Singh, Adv.
Mr. Jithin George, Adv.
Mr. Abhinav Mukerji, AOR
Ms. Pragati Neekhra, AOR
UPON hearing the counsel the Court made the following
O R D E R
List tomorrow i.e. 02.09.2021 on top of the Board.
(B.Parvathi) (Anand Prakash) Court Master Court Master