Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 664] [Entire Act]

Union of India - Section

Section 77 in The Finance Act, 2018

77. Amendment of section 47.

- In the Customs Act, in section 47, in sub-section (1), in the proviso, for the words "Provided that", the following shall be substituted, namely:-"Provided that such order may also be made electronically through the customs automated system on the basis of risk evaluation through appropriate selection criteria:Provided further that".