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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

(2)In so far as sufficiency of all aspects of structural design is concerned, the specifications, standards and all other details given in Part VI of the National Building Code of India, 1970 (vide - Appendix - B of these rules) shall in particular be fully conformed to.