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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(1)(j) in The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

(j)State-level head of the convener Bank of the State Level Bankers‟ Committee— member, ex officio;