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[Cites 0, Cited by 0] [Section 45A] [Entire Act]

State of Odisha - Subsection

Section 45A(1) in The Wild Life (Protection) (Orissa) Rules, 1974

(1)All applications for licence shall be made in Form No. 24 and shall be routed to the concerned Wild Life Warden through the local Tahasildar, who shall furnish a certificate that the applicant is a person depending on fishing only for his livelihood.