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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Uttarakhand - Subsection

Section 21(1) in University of Patanjali Act, 2006

(1)The Board of Governors shall consists of: -
(a)The Chancellor - Chairman;
(b)The Vice-Chancellor - Member-Secretary;
(c)Principal Secretary/ Secretary to the State Government in the Higher Education Department or a Secretary to the State Government nominated by the State Government;
(d)Principal Secretary/ Secretary to the State Government in the Medical Education Department or a Secretary to the State Government nominated by the State Government;
(e)Five persons nominated by the Patanjalii Yog Peeth (Trust).
(f)Three academicians nominated by the Visitor.
(g)A Nominee of University Grants Commission.
(h)Three Nominees of Officers or Scientist working in the field of Yog and Ayurved nominated by the Chancellor.