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Delhi High Court - Orders

Sharp Business Systems (India) Private ... vs Union Of India & Ors on 16 November, 2021

Author: Jyoti Singh

Bench: Chief Justice, Jyoti Singh

                          $~14
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +   W.P.(C) 6716/2021
                              SHARP BUSINESS SYSTEMS (INDIA)
                              PRIVATE LIMITED                         ..... Petitioner
                                            Through: Ms.Kavita Jha and Mr.Vishal Kumar,
                                                     Advocates.

                                                versus

                              UNION OF INDIA & ORS.                            ..... Respondents
                                            Through:        Mr.Vijay Joshi & Mr.Sahaj Garg,
                                                            Advocates for R-1.
                                                            Mr.Harpreet Singh, Senior Standing
                                                            Counsel with Mr.Akshay Saxena,
                                                            Advocate for R-2.

                              CORAM:
                              HON'BLE THE CHIEF JUSTICE
                              HON'BLE MS. JUSTICE JYOTI SINGH
                                          ORDER

% 16.11.2021 Proceedings have been conducted through video conferencing. List on 10.12.2021.

CHIEF JUSTICE JYOTI SINGH, J NOVEMBER 16, 2021 N/zp Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:22.11.2021 22:25:18