Delhi High Court - Orders
Sharp Business Systems (India) Private ... vs Union Of India & Ors on 16 November, 2021
Author: Jyoti Singh
Bench: Chief Justice, Jyoti Singh
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6716/2021
SHARP BUSINESS SYSTEMS (INDIA)
PRIVATE LIMITED ..... Petitioner
Through: Ms.Kavita Jha and Mr.Vishal Kumar,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Vijay Joshi & Mr.Sahaj Garg,
Advocates for R-1.
Mr.Harpreet Singh, Senior Standing
Counsel with Mr.Akshay Saxena,
Advocate for R-2.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 16.11.2021 Proceedings have been conducted through video conferencing. List on 10.12.2021.
CHIEF JUSTICE JYOTI SINGH, J NOVEMBER 16, 2021 N/zp Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:22.11.2021 22:25:18