Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Assam - Subsection

Section 20(2) in The Assam Factories Service Rules, 1990

(2)If a member fails to join the appointment within initial 15 days of receipt of the order or within the extended period, as mentioned in Rule 17, but joins later, seniority shall be determined in accordance with the date of joining.