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NCT Delhi - Section

Section 9 in Guru Gobind Singh Indraprastha University Act, 1998

9. Officers of the University.

- The following shall be the officers of the University: -
(1)the Vice-Chancellor;
(2)the Pro Vice-Chancellors;
(3)the Deans;
(4)the Registrars;
(5)the Controller of Finance; and
(6)such other officers as may be declared by the Statutes to be the officers of the University.