Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(4)] [Section 29] [Entire Act]

State of West Bengal - Subsection

Section 29(4)(c) in The West Bengal Municipal Elections Act, 1994

(c)in the case of any other seat, such person is an elector in relation to that Municipality.