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State of Assam - Section

Section 56 in Assam Panchayat (Constitution) Rules, 1995

56. Constitution of Standing Committees.

- The Gaon Panchayat and the Anchalik Panchayat and the Zilla Parishad shall constitute their respective Standing Committees within ten days from the date of their first meeting in the manner prescribed under Section 22, Section 52 and Section 81 and Section 82 of the Act, respectively.