Section 9A(4)(iii) in Tamil Nadu Agriculturists Relief Act, 1938

[Cites 0, Cited by 0] [Section 9A(4)] [Section 9A] [Entire Act]

State of Tamilnadu - Subsection

Section 9A(4)(iii) in Tamil Nadu Agriculturists Relief Act, 1938

(iii)the balance of the debt as scaled down under section 8 [* * *] [The expression 'or 9' was omitted by section 9(i) of the Tamil Nadu Agriculturists Relief (Amendment) Act, 1972 (Tamil Nadu Act 8 of 1973).] read with section 12, or under section 13, as the case may be; and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Tamilnadu - Subsection

Section 9A(4)(iii) in Tamil Nadu Agriculturists Relief Act, 1938