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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2) in Rajasthan Para-medical Council Regulations, 2014

(2)A member, who wishes to move any motion not included in the preliminary agenda paper or an amendment to any motion so included, shall give notice to the Registrar not less than fourteen clear days before the date fixed for the meeting.