Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53(4)] [Section 53] [Entire Act]

State of Odisha - Subsection

Section 53(4)(e) in The Orissa Self-Help Co-operatives Act, 2001

(e)the nature and extent of the members' interest in the Co-operative; and