Section 190 in Rajasthan Panchayati Raj Rules, 1996
190. [ Purchase from Co-operative Societies. [Substituted by the Rajasthan Panchayati Raj (Second Amendment) Rules, 2010 Published in Rajasthan Gazette Extraordinary, Part IV-C(I), dated 19.10.2010, p. 105(2).]
- If price is reasonable and quality is satisfactory, purchase shall be preferably made from the following registered Co-operative Societies of the area concerned, namely :-(1)Gram Sewa Sahakari Samiti Limited,(2)Kray Vikray Sahakari Samiti Limited,(3)Zila Sahakari Upbhokta Bhandar Limited. ]
