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[Cites 0, Cited by 0] [Section 133(1)] [Section 133] [Entire Act]

State of Maharashtra - Subsection

Section 133(1)(a) in The Maharashtra Co-Operative Societies Act, 1960

(a)the [Co-operative Agriculture and Rural Multipurpose Development Bank] [These words were substituted for the words 'Agriculture and Rural Development Bank', by Maharashtra 41 of 2005, (w.e.f. 25-8-2005), Section 8.] has been previously authorised to exercise the power conferred under this subsection after hearing the objections, if any, of the debtor or debtors,