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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(x) in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

(x)the Superintendent shall be responsible for the purchase of provisions and by informing himself of the current market rates, shall satisfy himself that the full amount of food is purchased and the rates are reasonable. He shall also see the rations weighed and served out of the cooks, and shall with the medical officer, inspect the food daily, when it is cooked and ready for distribution, to make sure that it is properly cooked and that full quantity reaches the inmates. The result of the Superintendent's inspection of food shall be noted in the Office Journal;