Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Goa - Subsection Section 55(2) in The Corporation of the City of Panaji (Election) Rules, 2004 (2)The provisions of rules 52 and 53 shall apply, so far as may be, to such further counting.
