Supreme Court - Daily Orders
Delhi Development Authority vs Ramjas Foundation on 30 July, 2018
Bench: Abhay Manohar Sapre, Uday Umesh Lalit
ITEM NO.35 COURT NO.11 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 25886/2018
(Arising out of impugned final judgment and order dated 22-09-2017
in WP No. 6674/2015 passed by the High Court of Delhi at New Delhi)
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
RAMJAS FOUNDATION & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.101643/2018-CONDONATION OF DELAY
IN FILING and IA No.101644/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 30-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s)
Ms.Garima Prashad, AOR
Mr.Vikas Chaudhary, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
List after the decision is rendered by the larger Bench in SLP (C) Nos.9036-9038 of 2016-Indore Development Authority and Ors. Etc. vs. Manoharlal & Ors. Etc. (Ashok Raj Singh) (Chander Bala) Court Master Court Master Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2018.07.30 17:11:08 IST Reason: