Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Entire Act] State of Gujarat - Section Section 27 in The Gujarat University Act, 1949 27. Other authorities. - The constitution, powers and duties of such other bodies as may be declared by the Statutes to be authorities of the University shall be as described by the Statutes.
