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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(2) in The M.P. Bhiksha Vritti Nivaran Niyam, 1977

(2)The inmates shall be employed first in clearing the dormitories, compound and other parts of the receiving centre or certified institution; thereafter the inmates shall attend to their respective duties, such as carpentry, weaving and other like assignments.