Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 60 in Assam Opium Rules 60. Sale allowed on licensed premises only. - NO licensed druggist shall sell medicinal drugs or poppy-heads at any place other than on the premises specified in that behalf in his licence.
