Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52BB(10)] [Section 52BB] [Entire Act] Union of India - Subsection Section 52BB(10)(b) in The Insurance Act, 1938 (b)no Court shall pass any decree, grant any injunction or make any other order which shall have the effect of nullifying or affection in any way any such order.