Madhya Pradesh High Court
Narendra @ Modi vs The State Of Madhya Pradesh on 9 April, 2021
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 CRA-6154-2020
The High Court Of Madhya Pradesh
CRA-6154-2020
(NARENDRA @ MODI Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Jabalpur, Dated : 09-04-2021
Heard through Video Conferencing.
Shri Shashank Upadhyay, learned counsel for the appellant.
Shri Jasneet Hora, learned Panel Lawyer for the
respondent/State.
Shri Maneesh Soni, learned counsel for the objector.
Learned counsel for the appellant seeks withdrawal of this appeal with liberty to file afresh after recording of the statement of the prosecutrix.
Accordingly, the appeal is dismissed as withdrawn with the liberty as prayed for.
(SANJAY DWIVEDI) JUDGE Prachi Signature Not Verified SAN Digitally signed by PRACHI PANDEY Date: 2021.04.09 16:55:18 IST