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Madhya Pradesh High Court

Narendra @ Modi vs The State Of Madhya Pradesh on 9 April, 2021

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

                                                                       1                              CRA-6154-2020
                                              The High Court Of Madhya Pradesh
                                                         CRA-6154-2020
                                                (NARENDRA @ MODI Vs THE STATE OF MADHYA PRADESH AND OTHERS)


                                    Jabalpur, Dated : 09-04-2021
                                             Heard through Video Conferencing.

                                             Shri Shashank Upadhyay, learned counsel for the appellant.
                                             Shri   Jasneet    Hora,       learned   Panel     Lawyer         for   the
                                    respondent/State.

Shri Maneesh Soni, learned counsel for the objector.

Learned counsel for the appellant seeks withdrawal of this appeal with liberty to file afresh after recording of the statement of the prosecutrix.

Accordingly, the appeal is dismissed as withdrawn with the liberty as prayed for.

(SANJAY DWIVEDI) JUDGE Prachi Signature Not Verified SAN Digitally signed by PRACHI PANDEY Date: 2021.04.09 16:55:18 IST