Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 26] [Section 85] [Entire Act] Union of India - Subsection Section 85(b) in The Employees' State Insurance Act, 1948 (b)deducts or attempts to deduct from the wages of an employee the whole or any part of the employer's contribution, or
