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Bombay High Court

Jaago Nehru Nagar Residents Welfare ... vs Vivek Phansalkar, The Commissioner Of ... on 16 February, 2023

Author: Sandeep V. Marne

Bench: S. V. Gangapurwala, Sandeep V. Marne

                                                                         22-CP.604.2022


     jvs
                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   CIVIL APPELLATE JURISDICTION

                                CONTEMPT PETITION NO. 604 OF 2022
                                                 IN
                             PUBLIC INTEREST LITIGATION NO. 173 OF 2010

                   Jaago Nehru Nagar Residents      }
                   Welfare Association & Anr.       }      Petitioners
                              versus
                   Vivek Phansalkar,                }
                   The Commissioner of Police & Ors.}      Respondents


                   Ms. M. J. Reena Rolland for the petitioner.
                   Mr. R. P. Kadam, AGP for State.


                                      CORAM:    S. V. GANGAPURWALA, Act.CJ.&
                                                SANDEEP V. MARNE, J.
                                      DATE:     FEBRUARY 16, 2023


                   P.C.:

At present, we are not inclined to take cognizance of the contempt as alleged by the petitioner. However, to get the present status, issue simple notice to respondents 5 and 6, returnable on 18th April 2023.

(SANDEEP V. MARNE, J.) (ACTING CHIEF JUSTICE) SALUNKE JV Digitally signed by SALUNKE J V Date: 2023.02.17 14:58:34 +0530 1