Bombay High Court
Jaago Nehru Nagar Residents Welfare ... vs Vivek Phansalkar, The Commissioner Of ... on 16 February, 2023
Author: Sandeep V. Marne
Bench: S. V. Gangapurwala, Sandeep V. Marne
22-CP.604.2022
jvs
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CONTEMPT PETITION NO. 604 OF 2022
IN
PUBLIC INTEREST LITIGATION NO. 173 OF 2010
Jaago Nehru Nagar Residents }
Welfare Association & Anr. } Petitioners
versus
Vivek Phansalkar, }
The Commissioner of Police & Ors.} Respondents
Ms. M. J. Reena Rolland for the petitioner.
Mr. R. P. Kadam, AGP for State.
CORAM: S. V. GANGAPURWALA, Act.CJ.&
SANDEEP V. MARNE, J.
DATE: FEBRUARY 16, 2023
P.C.:
At present, we are not inclined to take cognizance of the contempt as alleged by the petitioner. However, to get the present status, issue simple notice to respondents 5 and 6, returnable on 18th April 2023.
(SANDEEP V. MARNE, J.) (ACTING CHIEF JUSTICE) SALUNKE JV Digitally signed by SALUNKE J V Date: 2023.02.17 14:58:34 +0530 1