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Supreme Court - Daily Orders

State Of Rajasthan vs Monu on 5 October, 2015

Bench: Fakkir Mohamed Ibrahim Kalifulla, Uday Umesh Lalit

     ITEM NO.26                            COURT NO.7                     SECTION II

                               S U P R E M E C O U R T O F             I N D I A
                                       RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (Crl.) No........./2015
                                             CRLMP No. 16847/2015
     (Arising out of impugned final judgment and order dated 03/04/2015
     in DBCRA No. 250/2008 passed by the High Court of Judicature for
     Rajasthan at Jaipur)

     STATE OF RAJASTHAN                                                    Petitioner(s)

                                                   VERSUS

     MONU & ANR.                                                           Respondent(s)

     (With application for condonation of delay in filing SLP)


     Date : 05/10/2015 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Petitioner(s)                Mr. P.P. Razdan, Adv.
                                      Mr. Ajay Choudhary, A.O.R.

     For Respondent(s)


                            UPON hearing counsel the Court made the following
                                              O R D E R

Delay condoned.

Application seeking exemption from filing official translation is allowed. We find no infirmity in the order impugned herein. The Special Leave Petition is dismissed.



Signature Not Verified

Digitally signed by
Kalyani Gupta
Date: 2015.10.08
10:09:26 IST
Reason:                   [KALYANI GUPTA]                              [SHARDA KAPOOR]
                            COURT MASTER                                 COURT MASTER