Supreme Court - Daily Orders
State Of Rajasthan vs Monu on 5 October, 2015
Bench: Fakkir Mohamed Ibrahim Kalifulla, Uday Umesh Lalit
ITEM NO.26 COURT NO.7 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (Crl.) No........./2015
CRLMP No. 16847/2015
(Arising out of impugned final judgment and order dated 03/04/2015
in DBCRA No. 250/2008 passed by the High Court of Judicature for
Rajasthan at Jaipur)
STATE OF RAJASTHAN Petitioner(s)
VERSUS
MONU & ANR. Respondent(s)
(With application for condonation of delay in filing SLP)
Date : 05/10/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. P.P. Razdan, Adv.
Mr. Ajay Choudhary, A.O.R.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Application seeking exemption from filing official translation is allowed. We find no infirmity in the order impugned herein. The Special Leave Petition is dismissed.
Signature Not Verified Digitally signed by Kalyani Gupta Date: 2015.10.08 10:09:26 IST Reason: [KALYANI GUPTA] [SHARDA KAPOOR] COURT MASTER COURT MASTER