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[Cites 0, Cited by 0] [Section 210(5)] [Section 210] [Entire Act]

Union of India - Subsection

Section 210(5)(a) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(a)collapse or failure of lifting appliances or hoist or conveyors or other similar equipment for handling building or construction material or breakage or failure of rope, chain or loose gears; overturning of cranes used in building or other construction work; falling of objects from height;