Section 21 in The Central Electricity Regulatory Commission (Procedure, Terms and Conditions for Grant of Trading Licence and other Related Matters) Regulations, 2009
21. Organisational and Managerial capability of the applicant:
(The applicant is required to enclose proof of his Organisational and Managerial capability, in terms of these regulations, in form of his organisational structure and curricula vital of various executives, proposed office and communication facilities, etc.).
