Bombay High Court
Bharat Petroleum Corporation Ltd vs Municipal Corporation Of Greater ... on 31 January, 2019
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3013 OF 2018
Tirandaz Subha Niketan Co-operative Housing ....Petitioner
Society Ltd. And 2 Ors
V/S
Union Of India And 6 Ors ....Respondent
WITH WRIT PETITION NO. 1515 OF 2017 Bharat Petroleum Corporation Ltd. ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 3 Ors.
WITH WRIT PETITION NO. 113 OF 2019 Gorakhnath Shankar Nakhwa And 4 Ors ....Petitioner V/S The Municipal Commissioner Of Muncipal ....Respondent Corporation Of Gr.mumbai And 5 Ors WITH WRIT PETITION NO. 3303 OF 2018 Lakshchandi Columbia Enterprises ....Petitioner V/S Union Of India And 5 Ors ....Respondent WITH WRIT PETITION NO. 229 OF 2018 Page 1/3 ::: Uploaded on - 31/01/2019 ::: Downloaded on - 01/02/2019 03:20:34 ::: Sunbeam Enterprises ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors.
WITH WRIT PETITION NO. 3217 OF 2018 Sea Kunal Corporation Private Limited ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 7 Ors Dr.Milind Sathe,Sr.Adv. a/w. Saket Mone, Bhushan Deshmukh, Vishesh Karla, Subit Chakrabarti,V.N.Tendulkar, Ms.Neha Joshi i/by M/s.Vidhii Partners for Petitioner in WP.No.3013/2018.
Dr.Milind Sathe,Sr.Adv. a/w. Mr.Vineet Naik,Sr.Adv. , Amit Hariani, Deeksha Jani I/by. M/s. Hariani and Co. for the Petitioner in W.P.No.3217/2018. Mrs.P.H.Kantharia a/w. Ms.K.H.Mastakar for MCGM in W.P.No.3013/2018 Mr.A Vyas for Res No. 1 to 3.
Mr.Y.S.Bhate a/w. Upendra Lokegaonkar for R.No.2 in W.P.No.3013/2018. and 3217/2018 Mr.Himanshu Takke â€" AGP for the State. Mr.Denzil Dmello for the Petitioner in W.P.No.229/2018. Mr.Sagar S.Mohite, Jayesh Rathod , Ms.Geetika i/by. M/s. Kulkarni and Associates for the Petitioner in W.P.No.1515/2017.
Mr.S.S.Pakale a/w. Sujit Lahoti, Umesh Waydande i/by. A.V.Kamble for the Petitioner in WP.No.113/2019. Mr.Kalpesh Joshi a/w. Nisha Shah, Arvind Shriwardhan i/by.M/s.Kalpesh Joshi and Associates for the Petitioner in W.P.No.3303/2018.
Page 2/3 ::: Uploaded on - 31/01/2019 ::: Downloaded on - 01/02/2019 03:20:34 :::Smt.P.H.Kantharia - AGP for the State in W.P.No.1515/2017 and 3303/2018.
Mr.A.Y.Sakhare,Sr.Adv. A/w. Yashwant Dhanegave, R.S.Mirpury for MCGM in W.P.No.1515/2017. Mrs.P.H.Kantharia a/w. Ms.Vandana Mahadik for MCGM inW.P.No.3013/2018 and WP.No.113/2019. Mr.S.R.Rajguru,Parag Vyas, Aditya Thakkar, Ms.Geethika Gandhi, Carina Xavier for UOI. Mr.A.S.Khandeparkar a/w. Pranil K. Sonawane and A. Mandviwala for UOI in W.P.No.229/2018. Ms.Sharon Patole for R.No.3 in W.P.No.1515/2017. Mr.A.L.Patki - AGP for the State in WPL.No.3024/2018 and W.P.No.3303/2018.
Mr.A Vyas for Res No. 1 to 3.
Ms.Jaya Bagwe i/by.Sharmila Deshmukh for R.No.4(MHADA) Mr.Y.S.Bhate a/w. Upendra Lokegaonkar for R.No.2 in W.P.No.3024/2018.
Mr.Soumya A. Mishra, Mr.Arsh Mishra i/by M/s.M.V.Kini and Co.for Respondent (Mazgaon Dock) in WPL.No.3024/2018.
CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 31st January, 2019 P.C. :
Heard. Stand over to 04/02/2019 at 03.00 p.m. Registry is directed to detag W.P.No.1515/2017.
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