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[Cites 0, Cited by 0] [Section 24A(1)] [Section 24A] [Entire Act]

State of Rajasthan - Subsection

Section 24A(1)(j) in The Rajasthan Shops and Commercial Establishment Rules, 1959

(j)habitual or gross negligence or neglect of work; in contravention of the provisions of any law or rule having the force of law;