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State of Tamilnadu - Section

Section 7 in Tamil Nadu Panchayats (Preparation and Submission of Administration Reports of Panchayat Union Councils and District Panchayats) Rules, 1999

7. Establishment. - What is the sanctioned strength? What is the cost of establishment? Expenditure incurred on plaints and suits and on law charges. Location of the panchayat union office was the building repaired during the year and, if so, the expenditure incurred. Are the prescribed forms and registers maintained ?