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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(1)(d) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(d)does not fulfil the qualification and experience specified in the Act and in these rules and in such case, the Selection Committee, shall, after due inquiry and on establishment of such fact, reject his application .